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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(3) in Punjab Self-Supporting Co-operative Societies Act, 2006

(3)A member whose membership has been terminated under sub-section (I), shall not be eligible for becoming a member of the self-supporting co-operative society for such period, as may be specified in the resolution referred to in that sub-section:Provided that such period shall not exceed five years.