Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 6 in The Isabgol Husk Grading and Marking Rules, 2015

6. Method of packing.

(1)Isabgol Husk shall be packed in new, clean and dry jute bags, cloth bags, paper bags and card board cartons with inner lining of food grade material, food grade High Density Polyethylene laminated paper bags, food grade plastic containers or in glass bottles or such other type of containers as may be approved by the Agricultural Marketing Adviser or an officer authorised by him in this behalf in accordance with rule 11 of the General Grading and Marking Rules.
(2)The packing material shall be free from insect or fungal infestation and should not impart any toxic substance or undesirable odour or flavour to the product.
(3)Isabgol Husk shall be packed in pack sizes as per provisions of the Legal Metrology (Packaged Commodities) Rules, 2011 made under sub-section (1), read with clauses (j) and (q) of sub-section (2) of section 52 of the Legal Metrology Act, 2009 (1 of 2010) or as per the instructions issued by Agricultural Marketing Adviser from time to time.
(4)Graded material of small pack sizes of the same lot or batch and grade shall be packed in a master container with complete details thereon along with grade designation mark.
(5)Each package shall contain Isabgol Husk of the same type and of the same grade designation.
(6)Each package shall be properly and securely closed and sealed.