Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 457(11)] [Section 457] [Entire Act]

State of Gujarat - Subsection

Section 457(11)(a) in The Gujarat Provincial Municipal Corporations Act, 1949

(a)The manner in which further information and documents in regard to the erection of, or additions to, alterations in, or repairs of, buildings shall be supplied;