Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Rajasthan - Subsection Section 55(2) in The Rajasthan Waqf Board (Election of Members) Rules, 1999 (2)The Presiding Officer shall when he is so requested by the companion of an elector, explain to him the instruction for the recording of votes.
