Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2 in The Cattle Trespass (Amendment) Act, 1921 2. Substitution of new section for section 12, Act I of 1871 . For section 12 of the Cattle- trespass Act, 1871 , (1 of 1871 .) the following section shall be substituted, namely:-- [ See page 10 supra.]
