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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(1) in The M.P. Gram Panchayat (Annual Accounts and Administration Report) Rules, 1998

(1)Statement showing demand, collection, remission and balance of the revenue of Gram Panchayat for the financial year in Form-3.