(8)Where the Karma-Samiti (Executive Council) does not, within a reasonable time, take action to the satisfaction of the Paridarsaka (Visitor), the Paridarsaka (Visitor) may, after considering an explanation furnished or representation made by the Karma-Samiti (Executive Council), issue such directions as he may think fit and Karma-Samiti (Executive Council) shall be bound to comply with such directions.
