Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act] State of Punjab - Subsection Section 75(1)(a) in The Punjab Excise Act, 1914 (a)under Section 61 or Section 66 except on his own knowledge or suspicion or on the complaint or report of an excise officer; or