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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Bihar - Subsection

Section 43(2)(iv) in Bihar Factories Rules, 1950

(iv)Flushing cistern. - Each water closet shall be provided with a flushing cistern of a capacity not less than three gallons and shall also be provided with a metal-pull chain and suitable handle or a metal ring;