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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Bihar - Subsection

Section 21(1) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(1)The Syndicate shall be the chief executive body of the University and consist of the following persons, namely :-Ex-officio members.
(i)The Vice-Chancellor ;
(ii)The Treasurer ;
(iii)The Secretary to Government of Bihar, in the Department of Education ;
(iv)The Director of Public Instruction, Bihar ;
(v)Three Principals, one of whom shall be the principal of a college maintained by the University, and two Heads of University Departments, to be determined in such manner as may be prescribed by the Statutes so as to enable the Principal of every college and the Head of every University Department to have a seal on the Syndicate by rotation at every prescribed interval ;
Other members.
(i)Five persons other than teachers to be elected from an by the non-teacher members of the Senate in the manner prescribed by the Statues ;
(ii)Four teachers other than principals, Deans an Heads of University Departments of whom two shall be nominated by the Chancellor and two shall be co-opted by the Syndicate ; and
(iii)One representative of the governing bodies of the college to be nominated by the Chancellor.