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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Andhra Pradesh - Subsection

Section 30(6) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Direct Election of Chairperson) Rules, 1986

(6)It shall be the duty of Polling Officers and clerks provided by the Election Officer at a Polling Station/Booth to assist the Presiding Officer for such station/booth in the performance of his functions.