Madhya Pradesh High Court
Laxman Singh vs The State Of Madhya Pradesh on 6 September, 2023
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 39803 of 2023 (LAXMAN SINGH Vs THE STATE OF MADHYA PRADESH) Dated : 06-09-2023 Parties through their counsel.
Learned Govt. Advocate is directed to call for case diary of Counter Case Crime No.367/2023 registered at Police Station Damoh Dehat, district Damoh within a week.
Registry is directed to list the matter alongwith MCrC No.39802/2023 after a week.
(VISHAL DHAGAT) JUDGE mms Signature Not Verified Signed by: MONSI M SIMON Signing time: 06-09-2023 18:27:32