Section 11 in Ras Bihari Bose Subharti University Act, 2016
11. Officers of the University.
- The following shall be the other officers of the University:-(a)Visitor;(b)Chancellor;(c)Vice-Chancellor;(d)Pro-Vice-Chancellor;(e)Principal or Head of the Institution;(f)Registrar;(g)Dean of Faculty;(h)Dean of student's Welfare;(i)Controller of Examination;(j)Chief Proctor;(k)Finance Officer; and(l)Such other officer as may he declared by the Statutes to be officers of the University.
