Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 63 in Dr. Y.S.R. Horticultural University Act, 2007 63. Repeal of Ordinance 8 of 2007. - The Andhra Pradesh Horticultural University Ordinance, 2007 is hereby repealed.
