Delhi High Court - Orders
Mrs. Kamla Ajmera vs Pr. Commissioner Of Income Tax on 6 October, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 246/2019
MRS. KAMLA AJMERA ..... Appellant
Through: Mr S.Krishnan, Adv.
versus
PR. COMMISSIONER OF INCOME TAX ..... Respondent
Through: Mr Sanjay Kumar, Sr. Standing
Counsel.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 06.10.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. We have heard Mr S. Krishnan, learned counsel, who appears on behalf of appellant/assessee, briefly.
2. List for further arguments on 16.11.2023.
RAJIV SHAKDHER, J GIRISH KATHPALIA, J OCTOBER 6, 2023/RY Click here to check corrigendum, if any This is a digitally signed order.
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