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Delhi High Court - Orders

Mrs. Kamla Ajmera vs Pr. Commissioner Of Income Tax on 6 October, 2023

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

                                    $~5
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    +           ITA 246/2019

                                                MRS. KAMLA AJMERA                                                               ..... Appellant
                                                             Through:                                          Mr S.Krishnan, Adv.

                                                                                      versus

                                                PR. COMMISSIONER OF INCOME TAX     ..... Respondent
                                                             Through: Mr Sanjay Kumar, Sr. Standing
                                                                       Counsel.

                                                CORAM:
                                                HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                                HON'BLE MR. JUSTICE GIRISH KATHPALIA
                                                             ORDER

% 06.10.2023 [Physical Hearing/Hybrid Hearing (as per request)]

1. We have heard Mr S. Krishnan, learned counsel, who appears on behalf of appellant/assessee, briefly.

2. List for further arguments on 16.11.2023.

RAJIV SHAKDHER, J GIRISH KATHPALIA, J OCTOBER 6, 2023/RY Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/10/2023 at 01:27:12