Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2) in The Punjab Panchayati Raj Act, 1994

(2)That State Government may, by notification, include any area in or exclude any area from the Gram Sabha area.