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[Cites 0, Cited by 5] [Section 64(1)] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(1)(i) in The Wakf Act, 1995

(i)continuously neglects his duties or commits any misfeasance , malfeasance, misapplication of funds or breach of trust in relation to the waqf or in respect of any money or other waqf property; or