Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 11 in The (Bihar State) Aid to Industries Act, 1956 11. [ [Substituted by Act No. 8 of 1982.] cSad rFkk vU; laLFkkvksa esa udn izR;; vkfn dh xkjaVh&m/kkjksa ds ckjs esa /kkjk ls 10 (nksuksa lfgr) rd ds micU/k bl vf/kfu;e ds v/khu cuk;s tkus okys fdlh fu;e ds v/khu] cSadksa] thou chek fuxe vf/kfu;e] 1956 (31] 1956) ds v/khu LFkkfir Hkkjrh; thou chek fuxe] jk"V~h; y?kq m|ksx fuxe ;k ,slh vU; foRrh; laLFkk,a] tks jkT; ljdkj }kjk le; & le; ij vf/klwfpr dh tk;sa] ;k ifCyd lsDVj midze esa udn vFkok vksojM~kQ~V ;k fu;e vfxze dh xkjaVh ij ;knr~'kj.k ykxw gksaxsA]
