Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(d) in The Maharashtra Project Affected Persons Rehabilitation Act, 1999

(d)to perform such other functions as the State Government or the Commissioner may, from time to time, by an order in writing, entrust to him.