Supreme Court - Daily Orders
Govt. Of Nct Of Delhi vs Jaybir on 11 February, 2022
ITEM NO.18 REGISTRAR COURT. 1 THROUGH VIDEO CONFERENCE
SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. AVANI PAL SINGH
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 28987/2020
GOVT. OF NCT OF DELHI & ANR. Petitioner(s)
VERSUS
JAYBIR & ANR. Respondent(s)
WITH
Diary No(s). 28956/2020 (XIV)
Date : 11-02-2022 This petition was called on for hearing today.
For Petitioner(s)
Ms. Sujeeta Srivastava, AOR
For Respondent(s)
Mr. R. C. Kohli, AOR
Mr. Kamal Katyan Adv.
Mr. Mishra Saurabh, AOR
Mr. Nitin Mishra, AOR
UPON hearing the counsel, the Court made the following
O R D E R
SLP(C) No. Diary No. 28987/2020 Service report in respect of notice for alternative arrangement (counsel designated as Senior Advocate) is still awaited in respect of the petitioners.
Service is complete on respondent No.1 but none has entered appearance.
Signature Not Verified
Respondent No.2 has filed counter affidavit but the Digitally signed by Indu Marwah Date: 2022.02.15 same has been notified as defective.
11:29:05 IST Reason: Four weeks’ time is
granted for curing the defects.
Contd….
-2-Diary No(s). 28956/2020 Respondent No.1 is granted four weeks’ time for filing counter affidavit.
Respondent No.13 is granted four weeks’ time, as final opportunity, for filing counter affidavit. Service is complete on respondent Nos.2 to 12, but none has entered appearance on their behalf. List on 28.3.2022.
AVANI PAL SINGH Registrar