Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 85 in The Central Electricity Regulatory Commission (Conduct Of Business) Regulations, 1999

85. The Commission may approve differential tariffs linked to factors like time of day metering (TOD) and payment terms with built in incentives for timely payment of bills.