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State of Tamilnadu - Section

Section 5 in Submission of Budgets, Deposits, Accounts, Returns or Other Information Rules

5. Abstract of receipt and expenditure to be submitted by the trustee.

- The trustee of every religious institution shall submit within 15 days after the close of each quarter, an abstract of the receipt and disbursement .of the quarter under each of the budget heads.In the case of institution subject to concurrent audit, the trustee of the institution shall make available each month's accounts to the auditor before the 20th of the succeeding month.