Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Maharashtra - Subsection Section 57(6) in Poona University Act, 1974 (6)Any order made by the Chancellor, under the last preceding sub-section, shall be final, and a copy of the order shall be served on the Teacher concerned by the Vice-Chancellor within three days from its receipt.
