Madhya Pradesh High Court
Metalman Industries Ltd. Thru. Rajiv ... vs Indore Rolling Mills Pvt. Ltd. on 21 April, 2016
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COMP PET No. 6 / 2014 21/04/2016 Parties through their counsel. Mr. Mitesh Singh Chouhan, learned counsel for the petitioner submits that his senior is out of station and prays for adjournment.
The prayer is seriously opposed by the other side. However, as his senior counsel is not available, the matter is adjourned.
List on 25/04/2016.
(S. C. SHARMA) JUDGE KR