Punjab-Haryana High Court
State Of Haryana And Others vs Samunder Singh And Others on 29 March, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 1919 of 2005 (O&M)
State of Haryana and others
....... Appellants
Versus
Samunder Singh and others
...... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Ashish Gupta, AAG, Haryana.
Mr. Ramesh Hooda, Advocate for the respondents.
RAJESH BINDAL J.
In view of the detailed reasons recorded in a separate order of even date passed in R.F.A. No. 1903 of 2005 - State of Haryana and others Versus Smt. Ram Rati and others the present appeal is disposed of in same terms.
29.03.2010 (RAJESH BINDAL) sarita JUDGE