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Punjab-Haryana High Court

State Of Haryana And Others vs Samunder Singh And Others on 29 March, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH


                                    R.F.A. No. 1919 of 2005 (O&M)

State of Haryana and others
                                 ....... Appellants
             Versus


Samunder Singh and others
                                 ...... Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Ashish Gupta, AAG, Haryana.

Mr. Ramesh Hooda, Advocate for the respondents.

RAJESH BINDAL J.

In view of the detailed reasons recorded in a separate order of even date passed in R.F.A. No. 1903 of 2005 - State of Haryana and others Versus Smt. Ram Rati and others the present appeal is disposed of in same terms.



29.03.2010                                     (RAJESH BINDAL)
sarita                                             JUDGE