Delhi High Court - Orders
Raffles Education Investment ( India) ... vs Educomp Professional Education ... on 22 May, 2024
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(EFA)(COMM.) 6/2017, EX.APPL.(OS) 979/2019,
EX.APPL.(OS) 1080/2023, EX.APPL.(OS) 663/2024
RAFFLES EDUCATION INVESTMENT ( INDIA) PTE LTD &
ANR. ..... Decree Holders
Through: Mr. Abhyudaya Shishodia, Adv.
versus
EDUCOMP PROFESSIONAL EDUCATION LIMITED
..... Judgement Debtor
Through: Ms. Bani Dikshit, Mr. Uddav Khanna,
Advs.
Mr. Bani Dikshit, Mr. Uddhav
Khanna, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 22.05.2024 The Hon'ble Bench could not assemble today as His Lordship is participating in 14th Joint Multinational Judicial Colloquium on Insolvency and INSOL International Annual Conference.
List on 08.07.2024.
BY ORDER (COURT MASTER) MAY 22, 2024/DM Click here to check corrigendum, if any This is a digitally signed order.
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