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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 28(2)(b) in Telecom Commercial Communications Customer Preference Regulations, 2018

(b)one lakh per instance for access provider found to be not imposing timely restrictions on outgoing usage of unregistered sender(s) in accordance with provisions in regulations 25(5) and 25(6);