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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1) in The Service Tax Voluntary Compliance Encouragement Rules, 2013

(1)In these rules, unless the context otherwise requires,-
(a)"Act" means the Finance Act, 2013;
(b)"Form" means the Forms annexed to these rules.
(c)"Scheme" means the Service Tax Voluntary Compliance Encouragement Scheme, 2013 as specified in the Act;