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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Haryana - Subsection

Section 24(a) in Haryana Liquor Licence Rules, 1970

(a)[ Rs. 15,00,000/- for sale not exceeding 10,000 cases in a year; [Substituted by Notification No. S.O. 30/P.A. 1/1914/S. 59/2012, dated 30.3.2012 (w.e.f. 7.3.1970).]