Supreme Court - Daily Orders
Mahanadi Coalfields Limited vs M/S Btfpl-Bla on 17 April, 2026
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.34 COURT NO.3 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 9725/2026
[Arising out of impugned final judgment and order dated 22-12-2025
in ARB. A No. 3/2025 passed by the ]
MAHANADI COALFIELDS LIMITED Petitioner(s)
VERSUS
M/S BTFPL-BLA Respondent(s)
(FOR ADMISSION IA No. 81263/2026 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 17-04-2026 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE ATUL S. CHANDURKAR
For Petitioner(s) :Mr. Vikramjit Banerjee ASG, Adv.
Mr. Salvador Santosh Rebello, AOR
Mr. Prashant Rawat, Adv.
Mr. Kabir Singh, Adv.
Ms. Moulishree Pathak, Adv.
For Respondent(s) :Mr. Dr Abhishek Manu Singhvi, Sr. Adv.
Ms. Sadapurna Mukharjee, Adv.
Mr. Mrigank Prabhakar, AOR
Ms. Astha Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 30.04.2026.
(GULSHAN KUMAR ARORA) (MANOJ KUMAR) DEPUTY REGISTRAR COURT MASTER Signature Not Verified Digitally signed by Gulshan Kumar Arora Date: 2026.04.17 15:46:36 IST Reason: