Section 4(1)(iii) in The Unorganised Workers’ Social Security Act, 2008

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Union of India - Subsection

Section 4(1)(iii) in The Unorganised Workers’ Social Security Act, 2008

(iii)partly funded by the Central Government, partly funded by the State Government and partly funded through contributions collected from the beneficiaries of the scheme or the employers as may be prescribed in the scheme by the Central Government.

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Union of India - Subsection

Section 4(1)(iii) in The Unorganised Workers’ Social Security Act, 2008