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State of Bihar - Section

Section 32 in Bihar Minor Mineral Concession Rules, 1972

32. Submission of copy of lease.

- Every person holding a mining lease or sub-lease from a private person or before the commencement of these Rules, shall submit to the Competent Officer in whose jurisdiction the area or areas covered by such lease or sub-lease is or are situated a certified or true copy of the lease or sublease.