Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

NCT Delhi - Subsection

Section 43(2)(e) in Delhi Ancient and Historical Monuments and Archaeological Sites and Remains Act, 2004

(e)the manner in which a claim shall be made under this Act and the time within which it may be preferred;