Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3B] [Entire Act] State of Jammu-Kashmir - Subsection Section 3B(viii) in Jammu and Kashmir Panchayati Raj Act, 1989 (viii)to verify the eligibility of persons getting various kinds of welfare assistance from Government such as pensions and subsidies ;
