Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(i) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013 (i)"State purchase rules" means the rules made by the State Government for purchase of materials and goods in the Government Institutions;
