Calcutta High Court
Vipul Amrutlal Shah vs Shree Venkatesh Films Pvt. Ltd. & Ors on 20 July, 2016
Author: Arijit Banerjee
Bench: Arijit Banerjee
ORDER SHEET
CS 219/2009
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
VIPUL AMRUTLAL SHAH
Versus
SHREE VENKATESH FILMS PVT. LTD. & ORS.
BEFORE:
The Hon'ble JUSTICE ARIJIT BANERJEE
Date : 20th July, 2016 Ms.Rusha Saha, Adv., for the plaintiff. The Court : The learned Counsel for the plaintiff produces a copy of an order dated 4th September, 2009 wherefrom it appears that the suit was decreed on that date in accordance with the Terms of Settlement filed in Court.
Let the matter be struck off from the list and the suit register and computer system be corrected accordingly.
(ARIJIT BANERJEE, J.) sd/