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Punjab-Haryana High Court

Deepak Jain Prop. M/S Gautam Textiles vs Tarsem Lal Gupta on 4 July, 2011

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

 IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                                            CRM No. M-10858 of 2010
                                            Date of Decision: 04.07.2011


Deepak Jain Prop. M/s Gautam Textiles

                                                          ..... Petitioner
            Versus


Tarsem Lal Gupta

                                                        ..... Respondent


CORAM: HON'BLE MR. JUSTICE RAKESH KUMAR JAIN.


Present: Mr. Amit Puri, Advocate,
         for Mr.S.S. Majithia, Advocate,
         for the petitioner.

            ****

Rakesh Kumar Jain, J. (Oral)

Learned counsel for the petitioner prays for withdrawal of the petition.

Dismissed as withdrawn.

(RAKESH KUMAR JAIN) JUDGE July 04, 2011 sukhpreet