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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(1) in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

(1)The Registrar shall be the Chief Administrative Officer of the University. He shall be the a full- time salaried officer and shall work directly under the superintendence, direction and control of the Vice-Chancellor.