Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 340(1)] [Section 340] [Entire Act] State of Rajasthan - Subsection Section 340(1)(w) in Rajasthan Municipalities Act, 2009 (w)preventing the erection of building without adequate provision being made for the laying out and location of streets;