Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] International Treaty - Section Section 4 in Extradition Treaty Between the Republic of India and Kingdom of Saudi Arabia 4. If the person sought has already been tried in respect of the offence sought for and has been acquitted or if convicted, has served the sentence.
