Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 158BB(1)] [Section 158BB] [Entire Act] Union of India - Subsection Section 158BB(1)(f) in The Income Tax Act, 1961 (f)where an assessment of undisclosed income had been made earlier under clause (c) of section 158-BC, on the basis of such assessment.