Section 1(2) in The National Waterway (Kakinada-Puducherry Stretch Of Canals And The Kaluvelly Tank, Bhadrachalam-Rajahmundry Stretch Of River Godavari And Wazirabad-Vijayawada Stretch Of River Krishna) Act, 2008
(2)It shall come into force on such [date] [25th November, 2008, vide notification No. S.O. 2719(E), dated 25th November, 2008.] as the Central Government may, by notification in the Official Gazette, appoint.
