Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 6 in Bhubaneswar Municipal Corporation Tax on Advertisements Regulations, 2006 6. Manner of display of advertisement on vehicles. - No vehicle used for the purpose of advertisement shall display any advertisement in a manner different from that as approved by the Commissioner.
