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Patna High Court - Orders

Kanhai Ram vs The Union Of India And Ors on 15 February, 2019

Author: Chakradhari Sharan Singh

Bench: Chakradhari Sharan Singh

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                             Civil Writ Jurisdiction Case No.2973 of 2019
                  ======================================================
                  Kanhai Ram

                                                                            ... ... Petitioner/s
                                                   Versus
                  The Union of India and Ors

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :     Mr. Shambhu Sharan Singh
                  For the State          :     Mr. Sajid Salim Khan (SC 25)
                  For the Railways       :     Mr. Satyeshwar Prasad, Railway Advocate
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
                  SINGH
                                        ORAL ORDER

2    15-02-2019

As requested on behalf of the respondents, list this case under the same heading on 05th April, 2019, so as to enable them to file their respective counter affidavits.

(Chakradhari Sharan Singh, J) Ashish/-

U