Patna High Court - Orders
Kanhai Ram vs The Union Of India And Ors on 15 February, 2019
Author: Chakradhari Sharan Singh
Bench: Chakradhari Sharan Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2973 of 2019
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Kanhai Ram
... ... Petitioner/s
Versus
The Union of India and Ors
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Shambhu Sharan Singh
For the State : Mr. Sajid Salim Khan (SC 25)
For the Railways : Mr. Satyeshwar Prasad, Railway Advocate
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CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
SINGH
ORAL ORDER
2 15-02-2019As requested on behalf of the respondents, list this case under the same heading on 05th April, 2019, so as to enable them to file their respective counter affidavits.
(Chakradhari Sharan Singh, J) Ashish/-
U