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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(2) in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992

(2)The scale of pay at the time of the commencement of these rules are given in Appendix.