Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(c) in The Jammu and Kashmir Board of Professional Entrance Examination Act, 2002

(c)be responsible for the preparation of the annual budget and maintenance of income and expenditure accounts ;