Section 18 in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986
18. Commencement of Service.
- Excepts as otherwise provided by or under these Regulations, "Service" of an employee shall be deemed to commence from the working day on which an employee reports for duty in an appointment covered by these Regulations at the place and time intimated to him by the Managing Director, provided that he reports before noon, otherwise his service shall commence from the next following day.Explanation :- "Service" includes the period during which an employee is on duty as well as leave duly authorised by the competent authority but does not include any period during which an employee is absent from duty without permission or overstays his leave, unless specifically permitted by the Managing Director or the officer authorised by him.Probation
