Madhya Pradesh High Court
Arpit Jain vs Rohit Jain on 1 May, 2018
THE HIGH COURT OF MADHYA PRADESH MCRC-15557-2018 (ARPIT JAIN Vs ROHIT JAIN) 1 Jabalpur, Dated : 01-05-2018 As prayed by learned counsel for the applicant, list the matter in next week.
(SUBODH ABHYANKAR) sh JUDGE e ad Pr Digitally signed by SHARANJEET KAUR JASSAL Date: 2018.05.02 10:37:10 +05'30' sjk a hy ad M of rt ou C h ig H