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[Cites 0, Cited by 0] [Section 115B(1)] [Section 115B] [Entire Act]

State of Goa - Subsection

Section 115B(1)(iv) in The Goa Panchayat Raj Act, 1994

(iv)Sarpanch of Panchayats in each Taluka elected from amongst themselves in the ratio of one Sarpanch for a Taluka having upto 15 Panchayats and two Sarpanchas for a Taluka having more than 15 Panchayats, so long as he continues to be the Sarpanch of the Panchayat;