Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Rajasthan - Subsection Section 69(viii) in University of Udaipur Teachers (Conditions of Service) Rules, 1976 (viii)A teacher on study leave shall be entitled to leave salary equal to half pay as drawn immediately before the date on which he proceeds on study leave.
